Supreme Court - Daily Orders
Zuari Cement Ltd. vs Regional Director,E.S.I Corp.&Amp ... on 23 April, 2015
Bench: T.S. Thakur, R. Banumathi
ITEM NO.101 COURT NO.2 SECTION XV
(Part-Heard)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5138-5140/2007
ZUARI CEMENT LTD. Appellant(s)
VERSUS
REGIONAL DIRECTOR,E.S.I CORP.& ORS. Respondent(s)
(with office report)
Date : 23/04/2015 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE T.S. THAKUR
HON'BLE MRS. JUSTICE R. BANUMATHI
For Appellant(s) Mr. Debal Kumar Banerji,Sr.Adv.
Mr. Rishi Maheshwari,Adv.
Mrs. Shally Bhasin,Adv.
For Respondent(s) Mr. M.N. Krishnamani,Sr.Adv.
Mr. Mahesh M. Srivastava,Adv.
Mr. Vaibhav M. Srivastava,Adv.
Mr. P. N. Puri,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Arguments heard.
Judgment reserved.
(MAHABIR SINGH) (VEENA KHERA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Mahabir Singh Date: 2015.04.23 16:24:27 IST Reason: