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[Cites 0, Cited by 0] [Section 74(3)] [Section 74] [Entire Act]

State of Uttar Pradesh - Subsection

Section 74(3)(b) in The Greater Noida Industrial Development Area Building Regulations, 1992

(b)Interior staircase shall be constructed as a self-contained unit with at least one side adjacent to an external wall and shall be completely closed in case of all buildings, except residential buildings up to three storeys in height.