Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 21] [Section 3] [Entire Act] State of Karnataka - Subsection Section 3(1) in The Karnataka Regulation of Stone Crushers Act, 2011 (1)No person shall carry on the business of stone crushing in the State except under and in accordance with the terms and conditions of a license issued under this Act.
