Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act] Bombay Presidency - Subsection Section 4(3)(b) in The Bombay Essential Commodities and Cattle (Control) Act, 1958 (b)where no such agreement can be reached, the price calculated with reference to such controlled price, if any;