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Punjab-Haryana High Court

Promark Techsolutions Pvt. Ltd vs State Of Punjab And Anr on 15 March, 2023

Bench: Ravi Shanker Jha, Arun Palli

                                                 Neutral Citation No:=2023:PHHC:038869-DB



                                                           2023:PHHC:038869-DB



       IN THE HIGH COURT OF PUNJAB AND HARYANA
                    AT CHANDIGARH

                                                             CWP-5093-2023
                                              Date of decision : 15.03.2023


Promark Techsolutions Pvt. Ltd.
                                                               .......Petitioner
                                     Versus
State of Punjab and another
                                                               ....Respondents


CORAM:       HON'BLE MR. JUSTICE RAVI SHANKER JHA, CHIEF JUSTICE
             HON'BLE MR. JUSTICE ARUN PALLI


Present:     Mr. P.K. Chugh, Advocate,
             for the petitioner.

             Mr. Avinit Avasthi, Asst. Advocate General, Punjab.

                                    ****

RAVI SHANKER JHA, CHIEF JUSTICE ( Oral ) Learned counsel for the petitioner prays for and is permitted to withdraw the petition, as the petitioner wishes to pursue its representations with the authorities.

Dismissed as withdrawn.

( RAVI SHANKER JHA ) CHIEF JUSTICE ( ARUN PALLI ) JUDGE March 15, 2023 ndj Whether speaking/reasoned Yes/No Whether reportable Yes/No Neutral Citation No:=2023:PHHC:038869-DB 1 of 1 ::: Downloaded on - 07-06-2023 05:04:52 :::