Punjab-Haryana High Court
Promark Techsolutions Pvt. Ltd vs State Of Punjab And Anr on 15 March, 2023
Bench: Ravi Shanker Jha, Arun Palli
Neutral Citation No:=2023:PHHC:038869-DB
2023:PHHC:038869-DB
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP-5093-2023
Date of decision : 15.03.2023
Promark Techsolutions Pvt. Ltd.
.......Petitioner
Versus
State of Punjab and another
....Respondents
CORAM: HON'BLE MR. JUSTICE RAVI SHANKER JHA, CHIEF JUSTICE
HON'BLE MR. JUSTICE ARUN PALLI
Present: Mr. P.K. Chugh, Advocate,
for the petitioner.
Mr. Avinit Avasthi, Asst. Advocate General, Punjab.
****
RAVI SHANKER JHA, CHIEF JUSTICE ( Oral ) Learned counsel for the petitioner prays for and is permitted to withdraw the petition, as the petitioner wishes to pursue its representations with the authorities.
Dismissed as withdrawn.
( RAVI SHANKER JHA ) CHIEF JUSTICE ( ARUN PALLI ) JUDGE March 15, 2023 ndj Whether speaking/reasoned Yes/No Whether reportable Yes/No Neutral Citation No:=2023:PHHC:038869-DB 1 of 1 ::: Downloaded on - 07-06-2023 05:04:52 :::