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[Cites 0, Cited by 3] [Section 13(3)] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(3)(b) in East Punjab Urban Rent Restriction Act, 1949

(b)he is not occupying another residential [* * *] [The words 'or a scheduled' omitted by Punjab Act 29 of 1956, section 2.] building, [* * *] [***] [The words 'as the case may be' omitted by Punjab Act 29 of 1956.] in the urban area concerned; and