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Bengal Presidency - Section

Section 186 in Police Regulations, Bengal , 1943

186. Relaying telegrams.

- When a telegram is repeated in another telegram, the designation of the original sender and the place and date of despatch shall precede the message. Thus, a telegram, repeating a telegram from the Superintendent of Police, Midnapore, despatched from Tamluk on 1st October, should be worded as follows:- "Superintendent Police, Midnapore, telegraphs from Tamluk under date 1st October. Begins............Ends."