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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 26(1)(h) in Jammu and Kashmir State Electricity Regulatory Commission (Licensing) Regulations, 2013

(h)Registers showing the number of complaints/grievances received and disposed of and the details of awards by Ombudsman.