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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Rajasthan - Subsection

Section 39(1)(b) in Rajasthan Para-medical Council Act, 2008

(b)procures or attempts to procure registration under this Act and the rules and regulations made thereunder by making or producing or cause in to be made or produced any false or fraudulent declaration, certificate or representation whether in writing or otherwise; or