Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 304(2)] [Section 304] [Entire Act]

Union of India - Subsection

Section 304(2)(b) in The Code of Criminal Procedure, 1973

(b)the facilities to be allowed to such pleaders by the Courts;