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Union of India - Section

Section 1 in The National Highways Tribunal (Procedure) Rules, 2003

1. Short title and commencement

- .(1) These rules may be called The National Highways Tribunal (Procedure) Rules , 2003.
(2)They shall come into force on the [date] [Brought into force on 27-1-2005.] on which the Act comes into force.