Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(1)(a) in Andhra Pradesh Maintenance of Parents and Senior Citizens Rules, 2011

(a)by hand delivery (Dasti) through the applicant if he/she so desires else through a process server, or