Section 23(2)(c) in The Offshore Areas Mineral (Development And Regulation) Act, 2002

[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(2)(c) in The Offshore Areas Mineral (Development And Regulation) Act, 2002

(c)fails to stop the vessel or mine or to produce the licence, permit, log book or any other document, as the case may be, on board such vessel, or mine, when required to do so by the authorised officer referred to in section 22; or

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Union of India - Subsection

Section 23(2)(c) in The Offshore Areas Mineral (Development And Regulation) Act, 2002