Section 24(2)(e) in Tamil Nadu Motor Vehicles Taxation Act, 1974

[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(2)(e) in Tamil Nadu Motor Vehicles Taxation Act, 1974

(e)the manner in which and the principles according to which the proceeds of the tax shall be apportioned between the Government and the local authorities.

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State of Tamilnadu - Subsection

Section 24(2)(e) in Tamil Nadu Motor Vehicles Taxation Act, 1974