Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6A(4)] [Section 6A] [Entire Act] State of Gujarat - Subsection Section 6A(4)(iv) in The Gujarat Entertainments Tax Act, 1977 (iv)exceeds 75 seats but does not exceed 100 seats, at the rate of Rs. 6000 per month or for part of a month;