Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

NCT Delhi - Subsection

Section 28(2)(b) in The Delhi Land Revenue Act, 1954

(b)In the second case, shall put the person so dispossessed in possession and shall then fix the boundary accordingly.