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[Cites 0, Cited by 0] [Section 33(7)] [Section 33] [Entire Act]

State of Gujarat - Subsection

Section 33(7)(e) in Right of Children to Free and Compulsory Education Rules, 2012

(e)The members of the Council shall be entitled to reimbursement of travelling and daily allowances for official tours and journeys in accordance with the orders issued by the State Government in relation to non-official members of the Committees and Commissions and such like categories of persons.