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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(1)(e) in Gujarat Industrial Development Act, 1962

(e)the [Managing Director] [These words were substituted for the words 'Chief Executive Officer' by Gujarat 11 of 1986, Section 5 (3) (w.e.f. 01-07-1986).] of the Corporation, ex-officio, who shall also be the Secretary of the Corporation.