Section 43(4)(c) in Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009

[Cites 0, Cited by 0] [Section 43(4)] [Section 43] [Entire Act]

(c)the unsubscribed portion in either of the categories specified in clauses (a) or (b) may be allocated to applicants in the other category.

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