Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(4)] [Section 21] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 21(4)(c) in Securities and Exchange Board of India (Foreign Portfolio Investors) Regulations, 2014

(c)No transaction on the stock exchange shall be carried forward;