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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Uttarakhand - Subsection

Section 18(2)(b) in Uttarakhand Co-Operative Societies Act, 2003

(b)a nominal member shall have no right to share in the profits of the society nor shall be eligible for the membership of the committee of management.