Gujarat High Court
Metas Of SeventhDay Adventist vs Wockhardt Hospitals Limited on 10 November, 2017
Author: M.R. Shah
Bench: M.R. Shah
O/IAAP/155/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
PETN. UNDER ARBITRATION ACT NO. 155 of 2017
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METAS OF SEVENTHDAY ADVENTIST....Petitioner(s)
Versus
WOCKHARDT HOSPITALS LIMITED....Respondent(s)
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Appearance:
MR. KAMAL TRIVEDI, SENIOR ADVOCATE WITH MR. TANVISH BAHTT,
ADVOCATE FOR M/S WADIAGHANDY & CO, ADVOCATE for the Petitioner(s)
No. 1
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CORAM: HONOURABLE MR.JUSTICE M.R. SHAH
Date : 10/11/2017
ORAL ORDER
Notice returnable on 01.12.2017. Respondent be served through RPAD / Speed Post, over and above regular service at the cost of the petitioner.
(M.R. SHAH, J.) Kaushik Page 1 of 1 HC-NIC Page 1 of 1 Created On Fri Nov 10 22:59:51 IST 2017