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[Cites 0, Cited by 0] [Section 249] [Entire Act]

State of Rajasthan - Subsection

Section 249(b) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(b)the work relating to construction, positioning, modification or dismantling of cofferdams or caissons is carried out under the supervision of a responsible person;