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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Himachal Pradesh - Subsection

Section 6(1)(f) in Himachal Pradesh Hindu Public Religious Institution and Charitable Endowments Act, 1984

(f)particulars of, details of constituent elements of and coloured photographs of the idols and other images in or connected with the institution, whether intended for worship or for being carried in processions;