Section 6(7) in The Telangana Rights in Land and Pattadar Pass Books Act, 2020
(7)All the persons in possession of Pattadar Pass Book- cum-Title Deed shall furnish the details of family members in the manner prescribed to the Tahsildar. The Tahsildar shall make entries of the family members in Pattadar Pass Book-cum-Title Deeds.
