Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Maharashtra - Subsection Section 6(c) in The Dentists (Ethical Conduct) (Maharashtra) Rules, 1965 (c)employing any agent or canvasser for the purpose of obtaining patients; or sanctioning or being associated with Or employed by those who sanction such employments.
