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[Cites 0, Cited by 0] [Section 37(3)] [Section 37] [Entire Act]

State of West Bengal - Subsection

Section 37(3)(c) in Gorkhaland Territorial Administration Act, 2011

(c)may be removed from office by a resolution carried by a majority of the total number of elected Members at a special meeting of the Gorkhaland Territorial Administration Sabha called for this purpose upon a requisition made in writing by not less than one-third of such Members.