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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(j) in Andhra Pradesh Tax on Entry of Motor Vehicles into Local Areas Act, 1996

(j)"Motor vehicle" means a motor vehicle defined in Clause (28) of Section 2 of the Motor Vehicles Act, 1988 (Central Act 59 of 1988);