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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Karnataka - Subsection

Section 32(2) in Visvesvaraya Technological University Act, 1994

(2)Regulations shall be consistent with the Act and the Statutes and shall relate to,-
(a)laying down the procedure to be observed at the meetings and the number of members required to form the quorum.
(b)providing for the matters which by this Act or the Statutes have to be provided by Regulations.
(c)providing for any other matter solely concerning such authorities and not provided for by this Act and the Statutes.