Central Administrative Tribunal - Delhi
Village & Post: Sultanpur vs Indian Trade Promotion Organization ... on 26 September, 2012
Central Administrative Tribunal Principal Bench, New Delhi O.A.No.3241/2012 Wednesday, this the 26th day of September 2012 Honble Dr. Veena Chhotray, Member (A) Honble Shri A. K. Bhardwaj, Member (J) Khazan Singh Of Indian Trade Promotion Organization (ITPO) Pragati Bhawan Pragati Maidan, New Delhi Also at: Village & Post: Sultanpur, Ghaziabad, UP ..Applicant (By Advocate: Shri Robin Mazumdar) Versus 1. Indian Trade Promotion Organization (ITPO) Through its Chairman Pragati Bhawan Pragati Maidan, New Delhi Trade Fair Authority of India Through its Chairman Pragati Bhawan Pragati Maidan, New Delhi ..Respondents O R D E R (ORAL)
Dr. Veena Chhotray:
After having heard for sometime, learned counsel for applicant seeks to withdraw this OA. He, however, prays for grant of liberty to file another OA with better particulars.
2. OA is dismissed as withdrawn with grant of liberty in the aforesaid terms.
( A.K. Bhardwaj ) ( Dr. Veena Chhotray ) Member (J) Member (A) /sunil/