Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Central Administrative Tribunal - Delhi

Village & Post: Sultanpur vs Indian Trade Promotion Organization ... on 26 September, 2012

      

  

  

 Central Administrative Tribunal
Principal Bench, New Delhi

O.A.No.3241/2012

Wednesday, this the 26th day of September 2012

Honble Dr. Veena Chhotray, Member (A)
Honble Shri A. K. Bhardwaj, Member (J)

Khazan Singh
Of Indian Trade Promotion Organization (ITPO)
Pragati Bhawan
Pragati Maidan, New Delhi

Also at:

Village & Post: Sultanpur, Ghaziabad, UP
..Applicant
(By Advocate: Shri Robin Mazumdar)

Versus

1.	Indian Trade Promotion Organization (ITPO)
	Through its Chairman
Pragati Bhawan
Pragati Maidan, New Delhi

Trade Fair Authority of India
Through its Chairman
Pragati Bhawan
Pragati Maidan, New Delhi
..Respondents

O R D E R (ORAL)

Dr. Veena Chhotray:

After having heard for sometime, learned counsel for applicant seeks to withdraw this OA. He, however, prays for grant of liberty to file another OA with better particulars.

2. OA is dismissed as withdrawn with grant of liberty in the aforesaid terms.

( A.K. Bhardwaj )				    ( Dr. Veena Chhotray )
  Member (J)							  Member (A)

/sunil/