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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(1)(d) in The Gujarat Rents, Hotel and Lodging House Rates Control Act, 1947

(d)where any premises have been or are let rent-free or a at nominal rent or for some consideration in addition to rent; or