Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Rajasthan - Subsection

Section 36(1)(b) in Rajasthan Panchayati Raj Rules, 1996

(b)Meetings of Panchayats are held every fortnight and there is no case of negligence of duties cast upon Panchayat through act and rules;