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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Puducherry - Subsection

Section 17(2)(a) in Puducherry Land Reforms (Fixation of Ceiling on Land) Act, 1973

(a)cause to be published in every village or town in which any part of the land specified in such notification is situated a proclamation containing the terms of the notification: