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[Cites 0, Cited by 0] [Section 779] [Entire Act]

State of Punjab - Subsection

Section 779(4) in Punjab Jail Manual, 1996

(4)On the evening before the execution is to take place, the gallows and ropes should be examined to ascertain that they have received no injury since being tested.Note. - The rope shall be tested by attaching to one and a sack of sand or clay equal to one and a half times the weight of the prisoner to be executed and dropping this weight the distance of the drop to be given to the prisoner.