Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 15 in Rules for the Sale of Surplus Rural Properties 15. Arbitration. In the event of any dispute about the sale the matter may be referred to the Secretary to Government, Punjab, Rehabilitation Department, whose decision shall be final.
