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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(3)(vi) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(vi)To create chairs and institute studies on special aspects of rural development such as social customs, drinking water, Bio-fuel and energy, foods and nutrition, value chain, skilling and goods manufacturing units, packaging, branding -and marketing, networking of required urban services and facilitating them through rural broadband online links, etc,.