Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 38 in Orissa Zilla Parishad Election Rules, 1994

38. Submission of papers.

- Immediately after close of the counting, the Presiding Officer shall prepare separate bundles of all papers reports and unused ballot papers and after sealing them in separate packets forward them to the Election Officer on the same day.