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[Cites 0, Cited by 0] [Section 11(14)] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(14)(i) in The Bengal Electricity Duty Act, 1935

(i)the expression "existing industrial unit" shall mean an industrial unit which exists in West Bengal immediately before it starts commercial production for the first time in its expanded portion on or after the commencement of section 3 of the West Bengal Finance Act. 1995;]