Punjab-Haryana High Court
M/S Nfb Polymers Pvt. Ltd vs Union Of India And Others on 21 May, 2018
Bench: Ajay Kumar Mittal, Tejinder Singh Dhindsa
IN THE HIGH COURT OF PUNJAB & HARYANA AT
CHANDIGARH
CWP-9256-2018 (O&M)
Date of Decision: 21.05.2018
M/s NFB Plymers Pvt. Ltd. --Petitioner
Versus
Union of India & others --Respondents
CORAM:- HON'BLE MR.JUSTICE AJAY KUMAR MITTAL,
ACTING CHIEF JUSTICE
HON'BLE MR.JUSTICE TEJINDER SINGH DHINDSA
Present:- Mr. Deepak Gupta, Advocate for
Mr. Jagmohan Bansal, Advocate
for the petitioner.
Mr. Tajender K. Joshi, Advocate,
Mr. Anil Chawla, Advocate,
Mr. S.K. Sharma, Advocate
Mr. Arun Gosain, Advocate &
Mr. Sourabh Goel, Advocate for respondents.
***
AJAY KUMAR MITTAL.ACJ (Oral) For orders see order of even date passed in CWP No.4180- 2018 (M/s Surinder Arora Enterprises Vs. State of Punjab & others). (TEJINDER SINGH DHINDSA) (AJAY KUMAR MITTAL) JUDGE ACTING CHIEF JUSTICE 21.05.2018 lucky Whether speaking/reasoned: Yes/No Whether Reportable: Yes/No 1 of 1 ::: Downloaded on - 08-07-2018 09:07:55 :::