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State of Assam - Section

Section 4 in Assam Opium Rules

4. Possession prohibited in certain areas.

- In other areas of the Province namely-Cachar (excluding the North Cachar Hills sub-division), Sylhet, included and partially excluded areas of Khasi and Jaintia Hills district, Goalpara, Kamrup, Darrang, Nowgong and Sibsagar (including the Mikir Hills tracts), Lakhimpur (excluding Lakhimpur Frontier Tract) and the Garo Hills, no person except those who are specially authorised by the Provincial Government to hold pass or permit shall possess opium. Such special pass or permit-holders shall not possess at a time more than the quantity of opium allowed in his pass or permit and that such opium shall not be taken from any other source than that mentioned in it.