Supreme Court - Daily Orders
Adiwasi Gond Gowari (Gowari) Seva ... vs Anup Kumar Yadav on 28 November, 2024
Author: B.R. Gavai
Bench: B.R. Gavai
ITEM NO.14 (MM) COURT NO.2 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CONMT.PET.(C) No. 122/2024 in C.A. No. 4101/2020
ADIWASI GOND GOWARI (GOWARI) SEVA MANDAL Petitioner(s)
VERSUS
ANUP KUMAR YADAV Respondent(s)
(IA No. 154683/2021 - EXEMPTION FROM FILING O.T.)
Date : 28-11-2024 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Petitioner(s)
Mr. Kishor Lambat, Adv.
Ms. Kashmira Lambat, Adv.
Mr. Suja Joshi, Adv.
M/S. Lambat & Legiteam, AOR
For Respondent(s)
Mr. Aaditya Aniruddha Pande, AOR
Mr. Bharat Bagla, Adv.
Mr. Sourav Singh, Adv.
Mr. Aditya Krishna, Adv.
UPON hearing the counsel the Court made the following
O R D E R
At the request of the learned counsel appearing for the respondent, list after three weeks.
(NARENDRA PRASAD) (ANJU KAPOOR)
DEPUTY REGISTRAR COURT MASTER
Signature Not Verified
Digitally signed by
NARENDRA PRASAD
Date: 2024.11.30
15:33:13 IST
Reason: