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[Cites 0, Cited by 0] [Section 114] [Entire Act]

State of Telangana - Subsection

Section 114(2) in Hyderabad Metropolitan Water Supply and Sewerage Act, 1989

(2)The words 'State Government' and 'Government' in section 161 of the Indian Penal Code, 1860 (Central Act 45 of 1860) shall for the purposes of sub-section (1) be deemed to include the Board.