Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

State of Tamilnadu - Subsection

Section 45(2)(a) in Tamil Nadu Panchayats (Elections) Rules, 1995

(a)warn the person challenged of the penalty for personation;