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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(5) in The Multi-State Co-Operative Societies Rules, 2002

(5)The notice of annual general meeting shall be accompanied by a copy each of the audited balance-sheet, profit and loss account, together with the auditor's report thereon relating to the preceding year and the report of the board, amendment of bye-laws, if any, and election of members of the board, if any.