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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(9) in Lease (Government Land for Ratanjot/Karanj Plantation and Bio-diesel Based Processing Unit) Rules, 2006

(9)If more than one application is received for the same land, Chhattisgarh Biodiesel Development Authority shall recommend one applicant keeping in view' the previous experience of the applicants, knowledge in the field of bio-fuel and the possibility of proper utilization of land.