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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Madhya Pradesh - Subsection

Section 69(1) in The M.P. State Dental Council Rules, 1969

(1)The Registrar shall perform such duties ass have been given in the Act and the Rules. He shall also be responsible for the safety of the property of the Council and the control and management of the office, accounts and correspondence, and shall see that the office staff attend punctually, and generally fulfill all such duties as may be required of him by the Council for the purposes of the Act. He shall attend take notes of the proceedings of meeting of the Council and Executive Committee and any other Committee.