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State of Uttar Pradesh - Section
Section 5 in The U.P. Transit of Timber and Other Forest Produce Rules, 1978
5. Fees payable for different classes of passes.
- At the Check Chowki or depot established under Rule 15 and specified under proviso (ii) to clause (b) of sub-rule (1) of Rule 4, the forest produce alongwith the two copies of the pass (duplicate and triplicate) shall be produced for examination under sub-rule (4) of Rule 6 and for payment of transit fee on the forest produce calculated at the following rates; corresponding receipt shall be granted in the form given in Schedule 'C'-| (i) | per lorry load of timber or other forest produce | .. | Rs. 5.00 per tonne of capacity. |
| (ii) | per cart load of timber or other forest produce | .. | Rs. 2.50 |
| (iii) | per camel load of timber or other forest produce | .. | Rs. 1.25 |
| (iv) | per pony load of timber or other forest produce | .. | Re. 0.50 |
| (v) | per head load of timber or other forest produce | .. | Re. 0.25 |