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Allahabad High Court

Bharat Petroleum Corporation Limited vs State Of U.P. And 5 Others on 10 December, 2020

Bench: Manoj Misra, Piyush Agrawal





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- WRIT - C No. - 14525 of 2020
 

 
Petitioner :- Bharat Petroleum Corporation Limited
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Vikas Budhwar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Manoj Misra,J.
 

Hon'ble Piyush Agrawal,J.

Civil Misc. Correction Application No.02 of 2020 By this correction application, the applicant has prayed for correction in the second line of the last paragraph of the order dated 29.9.2020 so that in place of "27.04.2020", it should be read as "24.07.2020".

The correction application is allowed.

In place of "27.04.2020" in the second line of the last paragraph of the order dated 29.9.2020, it shall be read as "24.07.2020".

Order Date :- 10.12.2020 A.Dewal