Allahabad High Court
Bharat Petroleum Corporation Limited vs State Of U.P. And 5 Others on 10 December, 2020
Bench: Manoj Misra, Piyush Agrawal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 48 Case :- WRIT - C No. - 14525 of 2020 Petitioner :- Bharat Petroleum Corporation Limited Respondent :- State Of U.P. And 5 Others Counsel for Petitioner :- Vikas Budhwar Counsel for Respondent :- C.S.C. Hon'ble Manoj Misra,J.
Hon'ble Piyush Agrawal,J.
Civil Misc. Correction Application No.02 of 2020 By this correction application, the applicant has prayed for correction in the second line of the last paragraph of the order dated 29.9.2020 so that in place of "27.04.2020", it should be read as "24.07.2020".
The correction application is allowed.
In place of "27.04.2020" in the second line of the last paragraph of the order dated 29.9.2020, it shall be read as "24.07.2020".
Order Date :- 10.12.2020 A.Dewal