Supreme Court - Daily Orders
Makarwa Foods Pvt. Ltd. vs Small Industries Developments Bank Of ... on 29 October, 2018
Bench: Rohinton Fali Nariman, Navin Sinha
ITEM NO.28 COURT NO.8 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 27728/2018
(Arising out of impugned final judgment and order dated 20-08-2018
in SA No. 265/2018 passed by the High Court Of Uttarakhand At
Nainital)
MAKARWA FOODS PVT. LTD. Petitioner(s)
VERSUS
SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA & ANR. Respondent(s)
(FOR ADMISSION)
Date : 29-10-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. Manohar Pratap, Adv.
Mr. Prabhat Kumar, Adv.
Ms. Manju Jetley, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is rejected as withdrawn. Learned counsel for the petitioner states that he wishes to pursue the matter in civil proceedings.
(R. NATARAJAN) (TAPAN KUMAR CHAKRABORTY)
COURT MASTER (SH) BRANCH OFFICER
Signature Not Verified
Digitally signed by R
NATARAJAN
Date: 2018.10.29
16:53:18 IST
Reason: