Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(h) in Amended Bye-Laws of the Pradeshik Co-operative Dairy Federation Limited (h)'The Milk Act' means the Uttar Pradesh Milk Act, 1976 (Act No.7 of 1976) as in force in the State of U.P. for the time being and as amended from time to time,
